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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Rajasthan - Subsection

Section 92(1) in Rajasthan Registration Rules, 1955

(1)When a document is presented at a registration office, the registration officer will examine it to see whether he has authority to register, it and on this head Part V and VIII of the Act should be consulted.