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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(e) in The Assam Dangerous Drugs Rules, 1937

(e)The expression "Dangerous Medicinal Drugs" means-
(i)coca leaf;
(ii)cocal derivation;
(iii)medicinal hemp;
(iv)opium derivatives other than prepared opium; and
(v)notified drugs as defined in sub-clause (h) of these definitions ;