Jharkhand High Court
Amit John Barla & Ors vs The State Of Jharkhand & Anr. ..... ... ... on 11 October, 2022
Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No. 1087 of 2022
Amit John Barla & Ors. ..... ... Petitioners
Versus
The State of Jharkhand & Anr. ..... ... Opposite Parties
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CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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For the Petitioners : Mr. Sumeet Gadodia, Advocate. For the State : Mrs. Surabhi A.C. to A.A.G.-II. For the O.P. No. 3 : Mr. Kaustav Roy, Advocate.
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03/ 11.10.2022 Office note suggests that the notice upon the O.P. No. 2 has been received by the O.P. No. 3, who is partner of O.P. No. 2.
Mr. Kaustav Roy, learned counsel has put his appearance on behalf of O.P. No. 3 by way of filing the vakalatnama.
In view of the above, Mr. Kaustav Roy, learned counsel shall take instruction on behalf of O.P. No. 2 also and file vakalatnama on his behalf and if so advised, he may file counter affidavit on behalf of O.P. Nos. 2 and 3.
Let this matter appear on 08.02.2023. Interim order, granted earlier, shall remain in force till the next date of listing.
(Sanjay Kumar Dwivedi, J.) Amitesh/-