Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15A(2)] [Section 15A] [Entire Act] State of Punjab - Subsection Section 15A(2)(a) in The Punjab Co-operative Societies Act, 1961 (a)"primary society" means a co-operative society whose membership consists exclusively of individuals ;