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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(xxii) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(xxii)"Substantive Appointment" means an appointment to a substantive vacancy after due selection and includes a probationer followed by confirmation on the completion of the probationary period.