Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(23) in Rajasthan Public Parks Rules, 1959 (23)sing any sacred or secular song or sound of play upon any musical instrument or use loud speaker or amplifier, after a request to desist by any official on duty,
