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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Kerala - Subsection

Section 36(2)(vii) in A.P.J. Abdul Kalam Technological University Act, 2015

(vii)to undertake research activities and development projects offered by agencies such as Indian Space Research Organization, Defence Research and Development Organisation, Council for Scientific and Industrial Research, Department of Science and Technology, All India Council for Technical Education, University Grants Commission, Department of Bio Technology and INFOSYS ;