Orissa High Court
Dr. Dipesh Kumar Padhiari vs Hi-Tech Medical College & ..... ... on 16 October, 2023
Bench: B.R. Sarangi, Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No.5014 of 2020
Dr. Dipesh Kumar Padhiari ..... Petitioner
Mr. Gopal Krushna Mohanty, Advocate
Vs.
Hi-Tech Medical College & ..... Opposite Parties
Hospital & Others
CORAM:
ACTING CHIEF JUSTICE DR. B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER
16.10.2023 Order No. This matter is taken up through hybrid mode.
03.2. Learned counsel for the Petitioner states that the Petitioner does not want to press this petition and may be permitted to withdraw the same.
3. In view of the above submission, the contempt petition stands disposed of as withdrawn.
(DR. B.R. SARANGI) ACTING CHIEF JUSTICE (M.S. RAMAN) JUDGE Aswini Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: Orissa High Court, Cuttack Date: 16-Oct-2023 17:47:49 Page 1 of 1