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Orissa High Court

Dr. Dipesh Kumar Padhiari vs Hi-Tech Medical College & ..... ... on 16 October, 2023

Bench: B.R. Sarangi, Murahari Sri Raman

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CONTC No.5014 of 2020

          Dr. Dipesh Kumar Padhiari                     .....                               Petitioner
                                                                Mr. Gopal Krushna Mohanty, Advocate
                                                        Vs.
          Hi-Tech Medical College &                     .....                           Opposite Parties
          Hospital & Others



                             CORAM:
                                 ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                               ORDER

16.10.2023 Order No. This matter is taken up through hybrid mode.

03.

2. Learned counsel for the Petitioner states that the Petitioner does not want to press this petition and may be permitted to withdraw the same.

3. In view of the above submission, the contempt petition stands disposed of as withdrawn.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE (M.S. RAMAN) JUDGE Aswini Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: Orissa High Court, Cuttack Date: 16-Oct-2023 17:47:49 Page 1 of 1