Himachal Pradesh High Court
Kaku Ram & Others vs . State Of H.P. & on 23 March, 2022
Bench: Sabina, Satyen Vaidya
Kaku Ram & others vs. State of H.P. & others .
CWP No. 5273 of 2020 23.3.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioners.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents.
Admit. Rejoinder, if any be filed within four weeks.
r (Sabina)
Judge
(Satyen Vaidya) Judge 23rd March, 2022 (kck) ::: Downloaded on - 23/03/2022 20:13:58 :::CIS