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Himachal Pradesh High Court

Kaku Ram & Others vs . State Of H.P. & on 23 March, 2022

Bench: Sabina, Satyen Vaidya

Kaku Ram & others vs. State of H.P. & others .

CWP No. 5273 of 2020 23.3.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioners.

Mr. Ranjan Sharma, Additional Advocate General, for the respondents.

Admit. Rejoinder, if any be filed within four weeks.

                     r                              (Sabina)

                                                     Judge


(Satyen Vaidya) Judge 23rd March, 2022 (kck) ::: Downloaded on - 23/03/2022 20:13:58 :::CIS