Bombay High Court
Sudarshan Bhalchandra Chavan And ... vs The State Of Maharashtra And Another on 2 February, 2021
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
ANTICIPATORY BAIL APPLICATION NO.73 OF 2021
1. Sudarshan Bhalchandra Chavan,
Age : 31 years, Occu. Service
2. Bhalchandra Amarsing Chavan,
Age : 58 years, Occu. Service
3. Ritesh Bhalchandra Chavan,
Age : 30 years, Occu. Service
4. Anita Bhalchandra Chavan,
Age : 54 years, Occu. Household
All R/o Building No.1, Room No.502,
Sunder Complex, Gauri Pada,
Talav Road, Kalyan (W),
District Thane
5. Namobai Dharmraj Jadhav (Rathod),
Age : 55 years, Occu. Household,
R/o Navin Naka, Hirapur Road,
Chalisgaon, Tq. Chalisgaon,
District Jalgaon APPLICANTS
VERSUS
1. The State of Maharashtra,
through Raver Police Station,
Tq. Raver, District Jalgaon
2. The Superintendent of Police,
Jalgaon, District Jalgaon RESPONDENTS
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Mr. K.C. Sant, Advocate for the applicants
Mr. V.M. Kagne, A.P.P. for the respondents/State
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2 ABA73-2021
CORAM : MANGESH S. PATIL, J.
DATE : 02.02.2021
PER COURT :
Heard.
2] Issue notice. The learned A.P.P. waives service for both the
respondents and seeks time. Stand over to 18.02.2021. 3] In the event of arrest of the applicants till the next date in connection with Crime No.195/2020 registered with Raver Police Station, District Jalgaon for the offences punishable under Sections 420, 406, 504, 507 read with Section 34 of the Indian Penal Code and Section 4 of the Dowry Prohibition Act, they shall be released on bail on their executing personal recognizance for an amount of Rs.15,000/- (Rupees Fifteen thousand) each and furnishing a solvent surety each in the like amount subject to following conditions :
a] They shall attend the concerned Police Station as and when called by the Investigating Officer and shall cooperate him.
b] They shall not tamper the evidence or influence the witnesses.
[MANGESH S. PATIL] JUDGE npj/ABA73-2021 ::: Uploaded on - 02/02/2021 ::: Downloaded on - 25/08/2021 22:55:52 ::: 3 ABA73-2021 ::: Uploaded on - 02/02/2021 ::: Downloaded on - 25/08/2021 22:55:52 :::