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State of Madhya Pradesh - Section

Section 13 in The Northern India Ferries (M.P.) Rules, 1962

13.

On the broadside of every ferry boat there shall be marked by the authority in direct control of the ferry a thick like of red paint, the (op of which shall represent the line of safe immersion. The position of the line shall be determined after trial and before the boat is used for ferry purposes. The lessee shall not allow any boat when plying lo be immersed beyond the limit so marked as safe.