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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(2)(j) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(j)to generally oversee the work of the agency appointed by the Corporation for solid waste management and to report failings, if any, to the Commissioner for appropriate action against the agency in accordance with the Concession Agreement or contract, as the case may be.