Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015 12. Registration fee. - A non-refundable registration fees of rupees twenty five lakh shall be paid by the applicant to the Authority.
