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[Cites 0, Cited by 0] [Section 37C(2)] [Section 37C] [Entire Act]

State of Rajasthan - Subsection

Section 37C(2)(ii) in The Rajasthan Minor Mineral Concession Rules, 1986

(ii)three years full time diploma certificate in mining engineering awarded by the State Technical Education Boards and have a professional experience of five years of working in a supervisory capacity in the field of mining after obtaining diploma.