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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

NCT Delhi - Subsection

Section 77(2)(d) in The Delhi Excise Rules, 2010

(d)before the permit in Form P-5 is granted the approved homoeopathic chemist or practitioner shall execute a bond for such amount as may be specified by the Excise Commissioner;