Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Maharashtra - Subsection Section 28(3) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013 (3)The Board shall conduct an inspection after receipt of payment of inspection fee within prescribed time and submit its report to the State Government.
