Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Manipur - Subsection Section 5(v) in The Manipur Hill Areas Autonomous District Council Act, 2000 (v)not disqualified by any law for the time being in force for the purpose of election to the Legislature of the State of Manipur or Parliament;
