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[Cites 0, Cited by 0] [Section 26(6)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(6)(iii) in Punjab Urban Planning and Development Building Rules, 2018

(iii)Exemptions to projections into open spaces. - Every open space provided either interior or exterior shall be kept free from any erection thereon and shall be open to the sky, except as given below: