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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(5) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(5)The new name which has been approved by the registrar shall be entered in the register in the certificate of registry of that fishing boat, and shall accordingly be painted on the fishing boat in accordance with rule 8.