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Supreme Court - Daily Orders

Commissioner Of Income Tax vs M/S Tata Teleservices (Maharashtra) ... on 8 March, 2019

Bench: Ashok Bhushan, K.M. Joseph

     ITEM NO.54                              COURT NO.12                  SECTION IX

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).31428/2016

     (Arising out of impugned final judgment and order dated 16-12-2015
     in WPLOD No. 3439/2015 passed by the High Court Of Judicature At
     Bombay)

     COMMISSIONER OF INCOME TAX                                           Petitioner(s)

                                                    VERSUS

     M/S TATA TELESERVICES (MAHARASHTRA) LTD                              Respondent(s)

     WITH
     SLP(C) No. 31431/2016 (IX)

     SLP(C) No. 197/2017 (IX)

     Date : 08-03-2019 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ASHOK BHUSHAN
                            HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)
                                      Mr. K. Radhakrishnan, Sr. Adv.
                                      Ms. Seema Bengani, Adv.
                                      Ms. Binu Tamta, Adv.
                                      Mr. Anas Zaidi, Adv.
                                      Mrs. Anil Katiyar, AOR

     For Respondent(s)
                                      Mr.   Tarun Gulati, Adv.
                                      Mr.   Sparsh Bhargava, Adv.
                                      Ms.   Ishita Farsaiya, Adv.
                                      Mr.   Kishore Kunal, AOR
                                      Mr.   Yashwant Singh, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

List the matters before a Bench of which one of us (K.M. Joseph, J.) is not a member.

Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.03.08 17:24:23 IST Reason:

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER