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State of Bihar - Section

Section 8 in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

8. Approval of Panel.

(1)Committee shall send three lists of panel of candidates within one week of interview to the Secretary, Bihar Sanskrti Shiksha Board, Patna in case of Assistant Teacher and to the Chairman, Bihar Sanskrit Shiksha Board, Patna in case of Headmaster for approval of the Board with the following documents- (i) A copy of advertisement (ii) Merit list (of all applicants) (iii) Table wise description of all the applicants, eligibility and other specializations (iv) Photo copy of original application of all applicants and letter of appreciation and annexure.
(2)The Chairman/Secretary, Bihar Sanskrit Shiksha Board shall verify the recommendations of the Committee and if it is found that the same needs some changes in the panel at the level of the Board, the same shall be done and returned to the committee, within a month if required and in that case reasons shall be assigned by the Board.
(3)If Committee is aggrieved by the decision of the Secretary, Bihar Sanskrit Education Board it has power to prefer an appeal before the Special Director, Secondary Education, Bihar, Patna within 60 days of such decision.
(4)Bihar Sanskrit Shiksha Board, Patna shall approve the appointed teachers after following the prescribed process by the School Managing Committee. In case of any dispute arising out of their appointment the same shall be settled by Special Director, Secondary Education, Bihar, Patna.