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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(1)A co-operative may, by special resolution, decide to transfer its assets and liabilities, in whole, to any other co-operative which, by special resolution, agrees to receive such assets and liabilities.