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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1) in Rajasthan Para-medical Council Regulations, 2014

(1)The Council may, at any time, on the adoption of a motion to this effect, appoint a committee consisting of any member of its members or resolve itself into a committee for the consideration of any business.