Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Telangana - Subsection Section 14(1)(b) in Water (Prevention and Control of Pollution) Act, 1974 (b)two officials from each of the participating States to be nominated by the concerned participating State Government to represent that Government;