Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 98 in The Haryana Canal and Drainage Rules, 1976 98. Power to sanction water allowance. [Section 62(2)(a)]. - In the absence of specified delegation, no officer shall authorise any change in the water allowance sanctioned by the Government.
