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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1)(b) in Gorkhaland Territorial Administration Act, 2011

(b)he is an elected Member not set up by any recognized political party and has joined a recognized political party on the expiry of six months from the date of election: