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[Cites 0, Cited by 0] [Section 792(8)] [Section 792] [Entire Act]

State of Uttar Pradesh - Subsection

Section 792(8)(i) in Rules under the United Provinces Excise Act, 1910

(i)Licensed wholesale vendors of denatured spirit in the State on payment of the prescribed vend fee, provided that the issues shall not exceed the quantity, if any, specified on the licence :