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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(1)(b) in The Goa, Daman and Diu Administration of Evacuee Property Act, 1964

(b)has used or is using such property for a purpose other than that for which it was leased to him; or