Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2)(e) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

(e)the manner of service of any order or notice made or issued under this Act; and