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[Cites 0, Cited by 0] [Section 17B(2)] [Section 17B] [Entire Act]

Union of India - Subsection

Section 17B(2)(b) in The Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955

(b)at any reasonable time enter any newspaper establishment or any premises connected therewith and require any one found in charge thereof to produce before him for examination any accounts, books, registers and other documents relating to the employment of persons or the payment of wages in the establishment;