Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 37 in Bihar Police Act, 2007

37. Selection of officers deputed in special crime investigation units.

- Selection of officers deputed in special crime investigation units shall be made on the basis of their interest professional efficiency and their faithfulness. Their professional efficiency hall be upgraded on time to time by providing them special training for using scientific instruments related to investigation techniques specially investigation and forensic science.