Delhi High Court - Orders
Arun Kumar Bagla vs M/S Scj Plastics Ltd on 18 November, 2022
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2165/2019 & CRL.M.A. 32848/2019
ARUN KUMAR BAGLA ..... Petitioner
Through: Mr. Rohit Priya Ranjan, Advocate
versus
M/S SCJ PLASTICS LTD ..... Respondent
Through: Ms. Smita Maan, Mr. Satyawan
Rathi, Advocates
CORAM:
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 18.11.2022 The petitioner has already filed the rejoinder and copy of which has already been received by the counsel for the respondent.
List on 06th March, 2023 for final hearing. Interim order to continue.
SUDHIR KUMAR JAIN, J NOVEMBER 18, 2022/j/m Signature Not Verified Digitally Signed By:JITENDRA Signing Date:24.11.2022 17:27:37