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Delhi High Court - Orders

Arun Kumar Bagla vs M/S Scj Plastics Ltd on 18 November, 2022

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                          $~30
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(CRL) 2165/2019 & CRL.M.A. 32848/2019
                                 ARUN KUMAR BAGLA                                      ..... Petitioner
                                                    Through:     Mr. Rohit Priya Ranjan, Advocate

                                                    versus

                                 M/S SCJ PLASTICS LTD                                ..... Respondent
                                                    Through:     Ms. Smita Maan, Mr. Satyawan
                                                                 Rathi, Advocates

                                 CORAM:
                                 HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                                                     ORDER

% 18.11.2022 The petitioner has already filed the rejoinder and copy of which has already been received by the counsel for the respondent.

List on 06th March, 2023 for final hearing. Interim order to continue.

SUDHIR KUMAR JAIN, J NOVEMBER 18, 2022/j/m Signature Not Verified Digitally Signed By:JITENDRA Signing Date:24.11.2022 17:27:37