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[Cites 0, Cited by 6] [Entire Act]

State of Kerala - Section

Section 67 in Mahatma Gandhi University Act 1985

67. Non-teaching staff of Private Colleges.

(1)The provisions of this Chapter shall, so far as may be, apply to the non-teaching staff of the private colleges.
(2). Subject to the provisions of sub-section (1), the method of appointment, pay and other conditions of service of the non-teaching staff of private colleges shall be such as may be prescribed by the Statutes.