Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 10 in The Punjab Warehouses Rules, 1958 10. Sections 13(2), 16(1) and 34(1). - Application for the deposit of goods shall be made to the warehouseman in Form IV and for delivery of goods shall be made in Form V.
