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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Tamilnadu - Subsection

Section 72(2)(a) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(a)No suit, prosecution or other proceeding shall lie against any officer or servant of the Government for any act done or purporting to be done under this Act or any rule made thereunder without the previous sanction of the Government.