Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(xxiii) in Sree Sankaracharya University of Sanskrit Act, 1994

(xxiii)to publish books, periodicals, pamphlets and monographs in furtherance of the objects of the University;