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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(iv) in Bihar College Service Commission (Repeal) Act, 2007

(iv)The Committee of Secretaries constituted under Sub-Section (ii) above shall be competent to decide utility and deployment of employees of the Commission during transit period and it shall not be open to any employee to question decision of the Committees of Secretaries: