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State of Odisha - Section

Section 51 in The Orissa Veterinary Practitioners Rules, 1976

51. Investment of funds of the Council.

- The Registrar shall prepare detailed estimates of the receipts and expenditures for the next financial year and shall submit the same for sanction of the Council at a meeting to be held for the purpose before the first of September every year. One copy of the sanctioned estimate shall be submitted by the 1st of September to the State Government along with the audit report of the financial year ending 31st March of that year.