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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

State of Tamilnadu - Subsection

Section 116(2)(xviii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(xviii)the inspection and supervision of the properties and buildings of religious institutions, the reports to be submitted by persons making such inspection and supervision and the fees leviable for such inspection, supervision and report;