Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 34 in The Taxation Laws (Amendment) Act, 2006 34. Amendment of section 8B of Act 51 of 1975.- In section 8B of the Customs Tariff Act, 1975 , in the first proviso to sub- section 1, for the words" all such countries", the words" developing countries each with less than three per cent. import share" shall be substituted. Excise
