Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Jharkhand - Subsection

Section 97(xx) in Bihar Education Code, 1961

(xx)subject to budget provision, to sanction recurring grants to Aided Teachers' Training schools and classes for women;