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Jammu & Kashmir High Court

Jasvinder Singh And Ors vs Ut Of J&K And Ors on 26 July, 2021

Bench: Dhiraj Singh Thakur, Puneet Gupta

                                                                                      Case No. 114
                                                                               (Before Notice Cause List)



                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                                                                     WP(C) No. 1208/2021
                                                                     CM No. 4950/2021
                                                                     CM No. 4951/2021

              Jasvinder Singh and ors.                                     .....Appellant/Petitioner(s)
                                            Through: Mr Sunil Sethi, Sr. Advocate with
                                                     Mr Ravi Dogra, Advocate.
                                       Vs
              UT of J&K and ors.                                                   ..... Respondent(s)
                                            Through: Mr. Raman Sharma, AAG

              Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
                     HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                         ORDER

26.07.2021 Issue notice. Mr. Raman Sharma, learned AAG waives notice on behalf of the respondents.

He seeks and is granted three weeks' time to file objections. List on 23.08.2021.





                                                 (Puneet Gupta)          (Dhiraj Singh Thakur)
                                                        Judge                           Judge
              Jammu
              26.07.2021
              TARUN




TARUN KUMAR GUPTA
2021.07.28 10:34
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