Jammu & Kashmir High Court
Jasvinder Singh And Ors vs Ut Of J&K And Ors on 26 July, 2021
Bench: Dhiraj Singh Thakur, Puneet Gupta
Case No. 114
(Before Notice Cause List)
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 1208/2021
CM No. 4950/2021
CM No. 4951/2021
Jasvinder Singh and ors. .....Appellant/Petitioner(s)
Through: Mr Sunil Sethi, Sr. Advocate with
Mr Ravi Dogra, Advocate.
Vs
UT of J&K and ors. ..... Respondent(s)
Through: Mr. Raman Sharma, AAG
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
26.07.2021 Issue notice. Mr. Raman Sharma, learned AAG waives notice on behalf of the respondents.
He seeks and is granted three weeks' time to file objections. List on 23.08.2021.
(Puneet Gupta) (Dhiraj Singh Thakur)
Judge Judge
Jammu
26.07.2021
TARUN
TARUN KUMAR GUPTA
2021.07.28 10:34
I attest to the accuracy and
integrity of this document