Section 9(3) in The Mumbai Metropolitan Region Development Authority Act, 1974
(3)The members of the [* *] [The words 'boards and' and 'boards or' were deleted by Maharashtra 29 of 1976, Section 7(c).] committees may be paid such allowances for meeting the personal expenditure in attending the meetings and for attending to any other work of the [* *] [The words 'boards and' and 'boards or' were deleted by Maharashtra 29 of 1976, Section 7(c).] committees, as may be provided by regulations.
