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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(xxviii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xxviii)to supervise and control the admission, residence, conduct and discipline of the students of the Vishwavidyalaya and to make arrangements for promoting their health and general welfare;