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[Cites 0, Cited by 1] [Section 35(1)] [Section 35] [Entire Act]

State of Puducherry - Subsection

Section 35(1)(b) in Pondicherry Excise Act, 1970

(b)wilfully does or omits to do, anything in breach of any of the conditions of his licence, or permit, not otherwise provided for in this Act; or