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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

3. Application of minimum limits of physical party, germination, genetic purity, Bt protein and seed health etc.

- The cotton seed standards in respect of physical purity, germination, genetic purity and seed health prescribed in Indian minimum seed certification standards under clause (a) of Section 6 of the Seeds Act, 1966 and standards of Bt protein prescribed by Central Government or any such amendment related to standards, shall be made applicable.