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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Goa - Subsection

Section 41(3) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

(3)The Administrator may, by notification in the Official Gazette, define the areas within which an Authorised Officer, or a Controller shall perform his functions.