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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 29(2)(c) in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992

(c)to investigate into the complaints received from investors, other merchant bankers or any other person on any matter having a bearing on the activities of the merchant banker; and