Telangana High Court
Sri Aitha Damodar Reddy vs The State Of Ap., Another on 4 September, 2019
Author: Shameem Akther
Bench: Shameem Akther
THE HON'BLE DR.JUSTICE SHAMEEM AKTHER
CRIMINAL PETITION No.15239 OF 2013
ORDER:
Learned counsel for the petitioner filed a letter, dated 03.09.2019 in the Registry seeking permission of this Court to withdraw the criminal petition.
Permission is accorded and the Criminal Petition is dismissed as withdrawn.
Miscellaneous petitions pending, if any, shall stand closed. No costs.
____________________ DR. SHAMEEM AKTHER, J Date: 04.09.2019 ssp