Telangana High Court
Chairman M.D., Bsnl., New Delhi 3 Others vs V. Appa Rao, Hyd 14 Ot on 23 February, 2023
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
THE HONOURABLE SRI JUSTICE ABHINAND KUMAR SHAVILI
AND
THE HONOURABLE SRI JUSTICE PULLA KARTHIK
Writ Petition No.13601 of 2014
ORDER:(Per Hon'ble Sri Justice Abhinand Kumar Shavili) When the matter is taken up for hearing, learned counsel for the petitioners submitted that no further orders need be passed in the Writ Petition.
2. Recording the said submission, the Writ Petition is closed.
No costs.
3. As a sequel, miscellaneous applications pending if any in this Writ Petition, shall stand closed.
____________________________________ ABHINAND KUMAR SHAVILI, J _________________________ PULLA KARTHIK, J Date : 23.02.2023 Ndr